Section 14(4)(i) in Tamil Nadu Lease Holds (Abolition and Conversion into Ryotwari) Act, 1963

[Cites 0, Cited by 0] [Section 14(4)] [Section 14] [Entire Act]

(i)as entitling any person to a ryotwari patta for any land in respect of which he has not made any claim under section 9; or

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