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[Cites 0, Cited by 0] [Section 81] [Entire Act]

State of Uttarakhand - Subsection

Section 81(1) in Uttarakhand Co-Operative Societies Act, 2003

(1)Any person who is a resident of the circle where a co-operative farming society has been formed or who intends to settle down in the circle or who cultivates land therein, may be admitted as a member thereof, upon such terms and conditions as may be laid down in the bye-laws of the society.