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Jammu & Kashmir High Court

J And K Wire And Steel Industries Pvt. ... vs State Of J And K And Others on 16 December, 2020

Author: Javed Iqbal Wani

Bench: Javed Iqbal Wani

                                                                                Serial No. 393




                               HIGH COURT OF JAMMU AND KASHMIR
                                          AT JAMMU

                                 (Through Video Conferencing at Jammu)

                                                                     OWP No. 674/2018
                                                            IA No. 1/2018 IA No. 2/2018
                                                                     a/w clubbed matters


           J and K Wire and Steel Industries Pvt. Ltd. Th Bipin Sharma ...Petitioner(s)

                                        Through:- Mr. Pranav Kohli, Advocate.

                                         v/s

           State of J and K and others                                   ....Respondent(s)

                                       Through:- Mr. D.C. Raina, AG with
                                                 Mr. Aseem Sawhney, AAG.


           Coram:              HON'BLE MR. JUSTICE JAVED IQBAL WANI, JUDGE

                                                   ORDER

Mr. D.C. Raina, learned Advocate General made a request for early hearing, in view of the urgency involved in the matter.

List on 28.12.2020.

(JAVED IQBAL WANI) JUDGE Jammu 16.12.2020 Renu RENU BALA 2020.12.17 16:38 I attest to the accuracy and integrity of this document