Jammu & Kashmir High Court
J And K Wire And Steel Industries Pvt. ... vs State Of J And K And Others on 16 December, 2020
Author: Javed Iqbal Wani
Bench: Javed Iqbal Wani
Serial No. 393
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
(Through Video Conferencing at Jammu)
OWP No. 674/2018
IA No. 1/2018 IA No. 2/2018
a/w clubbed matters
J and K Wire and Steel Industries Pvt. Ltd. Th Bipin Sharma ...Petitioner(s)
Through:- Mr. Pranav Kohli, Advocate.
v/s
State of J and K and others ....Respondent(s)
Through:- Mr. D.C. Raina, AG with
Mr. Aseem Sawhney, AAG.
Coram: HON'BLE MR. JUSTICE JAVED IQBAL WANI, JUDGE
ORDER
Mr. D.C. Raina, learned Advocate General made a request for early hearing, in view of the urgency involved in the matter.
List on 28.12.2020.
(JAVED IQBAL WANI) JUDGE Jammu 16.12.2020 Renu RENU BALA 2020.12.17 16:38 I attest to the accuracy and integrity of this document