Madhya Pradesh High Court
Mukesh Guru vs The State Of Madhya Pradesh on 21 November, 2023
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 28213 of 2019 (MUKESH GURU Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 21-11-2023 Dr. Anuvad Shrivastava - Advocate for the petitioner.
Shri Vijay Shukla - Panel Lawyer for the State.
Learned Panel Lawyer for the State prays for and is granted four weeks' time to file reply.
List in the month of January, 2024.
(VIVEK JAIN) JUDGE rj Signature Not Verified Signed by: RAJESH KUMAR JYOTISHI Signing time: 11/22/2023 7:35:09 PM