Rajasthan High Court - Jaipur
Arpit Sharma S/O Hari Shankar Sharma vs Central Board Of Secondary Education, ... on 24 May, 2019
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 19305/2018
Arpit Sharma S/o Hari Shankar Sharma
----Petitioner
Versus
Central Board Of Secondary Education, Shiksha Kendra-2
----Respondent
For Petitioner(s) : None For Respondent(s) : Ms. M.S.Raghav on behalf of respondent no.1 & 2 Mr. R.K.Daga for respondent no.3 HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Order 24/05/2019 One week's time is granted to file reply.
List on 31st May, 2019.
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