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Rajasthan High Court - Jaipur

Arpit Sharma S/O Hari Shankar Sharma vs Central Board Of Secondary Education, ... on 24 May, 2019

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 19305/2018

                                   Arpit Sharma S/o Hari Shankar Sharma
                                                                                                        ----Petitioner
                                                                         Versus
                                   Central Board Of Secondary Education, Shiksha Kendra-2
                                                                                                      ----Respondent

For Petitioner(s) : None For Respondent(s) : Ms. M.S.Raghav on behalf of respondent no.1 & 2 Mr. R.K.Daga for respondent no.3 HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Order 24/05/2019 One week's time is granted to file reply.

List on 31st May, 2019.

(SANJEEV PRAKASH SHARMA),J Anu/46 (Downloaded on 29/06/2019 at 03:50:54 AM) Powered by TCPDF (www.tcpdf.org)