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State of Tamilnadu - Section
Section 23 in Tamil Nadu Goldsmiths Social Security And Welfare Scheme, 2006
23. Assistance for delivery or the miscarriage of pregnancy or the termination of pregnancy by registered female manual worker.
- [(1) The Labour Officer (Social Security Scheme) of the respective district shall, on an application from a registered female manual worker, sanction the assistance as indicated below, after due verification of the proof produced by her of her pregnancy or delivery of child by her or the miscarriage of her pregnancy or the termination of pregnancy:-| (i) Pregnancy | - Rs.6,000/- | |
| (Rs.3,000/- shall be paid on the seventh monthof pregnancy and remaining Rs.3,000/- shall be paid on deliveryof the child) | ||
| (ii) Miscarriage of pregnancy | -Rs.3,000/- | |
| (iii) Termination of pregnancy | -Rs.3,000/-.] |