Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Vikas Balwant Alase And Ors vs Union Of India Thr. Secretary And Ors on 22 March, 2022

Author: M. S. Karnik

Bench: Dipankar Datta, M. S. Karnik

                                                         25-aswp2663-2021 MSEDCL group.doc

                      PMB


                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                   CIVIL APPELLATE JURISDICTION
         Digitally
         signed by
         PRADNYA
PRADNYA  MAKARAND
MAKARAND BHOGALE
BHOGALE  Date:
         2022.03.23
         10:52:27
         +0530                    WRIT PETITION NO. 2663 OF 2021

                      Vikas Balwant Alase & Ors.                    ...Petitioner
                           V/s.
                      Union of India through Secretary & Ors.       ...Respondents

                                             WITH
                              INTERIM APPLICATION NO. 1411 OF 2021
                                              IN
                                 WRIT PETITION NO. 2663 OF 2021

                      Pranita D/o. Anilrao Ranaware & Ors.          ...Applicants
                            V/s.
                      Vikas Balwant Alase & Ors.                    ...Respondents

                                             WITH
                              INTERIM APPLICATION NO. 1412 OF 2021
                                              IN
                                 WRIT PETITION NO. 2663 OF 2021

                      Vikas Balwant Alase & Ors.                    ...Applicants
                           V/s.
                      Union of India through Secretary
                      Department of Social Justice &
                      Empowerment & Ors.                            ...Respondents

                                             WITH
                              INTERIM APPLICATION NO. 2162 OF 2021
                                              IN
                                 WRIT PETITION NO. 2663 OF 2021

                      Yuvraj Ganesh Shelke & Ors.                   ...Applicants
                           V/s.
                      Union of India through Secretary & Ors.       ...Respondents




                                                Page 1 of 9
                                    25-aswp2663-2021 MSEDCL group.doc


                      WITH
       INTERIM APPLICATION NO. 1413 OF 2021
                       IN
          WRIT PETITION NO. 2663 OF 2021

Chandraprakash Shyamsunder Patil & Ors. ...Applicants
     V/s.
Vikas Balwant Alase & Ors.              ...Respondents

                      WITH
       INTERIM APPLICATION NO. 1477 OF 2021
                       IN
          WRIT PETITION NO. 2663 OF 2021

Maharashtra State Electricity
Distribution Co. Ltd                          ...Applicant
      V/s.
Vikas Balwant Alase & Anr.                    ...Respondents

                      WITH
       INTERIM APPLICATION NO. 1478 OF 2021
                       IN
          WRIT PETITION NO. 2663 OF 2021

Kailas Suresh Tambade & Ors.                  ...Applicants
      V/s.
Vikas Balwant Alase & Ors.                    ...Respondents

                       WITH
          WRIT PETITION (ST) NO. 59 OF 2021

Avinash Popat Ghadge                          ...Petitioner
     V/s.
The State of Maharashtra,
through its Secretary                         ...Respondent

                       WITH
           WRIT PETITION NO. 1054 OF 2021




                            Page 2 of 9
                                   25-aswp2663-2021 MSEDCL group.doc


Rahul Basavanappa Wale & Ors.                ...Petitioners
      V/s.
The Maharashtra State Electricity
Distribution Co. Ltd. & Anr.                 ...Respondents

                       WITH
         WRIT PETITION (ST) NO. 7549 OF 2021

Rohit Yashwant Patil & Ors.                        ...Petitioners
     V/s.
Union of India through Secretary & Ors.      ...Respondents

                       WITH
           WRIT PETITION NO. 4059 OF 2021

Dipak Tamaji Shevatkar & Ors.                ...Petitioners
     V/s.
Union of India & Ors.                        ...Respondents

                       WITH
        WRIT PETITION (ST) NO. 13088 OF 2021

Kulkarni Vaibhav Vijaykumar & Ors.           ...Petitioners
     V/s.
Union of India through Secretary & Ors.      ...Respondents

                       WITH
           WRIT PETITION NO. 4060 OF 2021

Chille Vinod Madhav & Ors.                   ...Petitioners
      V/s.
Union of India through Secretary & Ors.      ...Respondent

                       WITH
        WRIT PETITION (ST) NO. 97609 OF 2020

Parmeshwar S/o. Gangadhar Jadhav             ...Petitioner
     V/s.
The State of Maharashtra & Anr.              ...Respondents



                           Page 3 of 9
                                    25-aswp2663-2021 MSEDCL group.doc




                       WITH
        WRIT PETITION (ST) NO. 97757 OF 2020

Kailas Suresh Tambade & Anr.                  ...Petitioners
      V/s.
The State of Maharashtra & Anr.               ...Respondents

                       WITH
        WRIT PETITION (ST) NO. 98066 OF 2020

Hanumant Babanrao Taware                      ...Petitioner
     V/s.
The State of Maharashtra,
through its Secretary & Anr.                  ...Respondents

                       WITH
        WRIT PETITION (ST) NO. 98309 OF 2020

Praful Tanaji Ingole                          ...Petitioner
      V/s.
The State of Maharashtra, through
its Secretary, Ministry of Energy & Anr.      ...Respondents

                        WITH
            WRIT PETITION NO. 3688 OF 2020

Mangesh S/o. Prakash Garud                    ...Petitioner
      V/s.
The State of Maharashtra, through
its Secretary, Ministry of Energy             ...Respondent

                        WITH
            WRIT PETITION NO. 3689 OF 2020

Gunwani S/o. Vasant Shinde                    ...Petitioner
      V/s.
The State of Maharashtra, through
its Secretary, Energy Department              ...Respondent



                            Page 4 of 9
                                   25-aswp2663-2021 MSEDCL group.doc




                       WITH
           WRIT PETITION NO. 3690 OF 2020

Manoj Prabhakar Chavan                       ...Petitioner
     V/s.
The State of Maharashtra & Anr.              ...Respondents

                       WITH
           WRIT PETITION NO. 3691 OF 2020

Ravindra S/o. Bajirao Aljankar               ...Petitioner
     V/s.
The State of Maharashtra & Anr.              ...Respondents

                       WITH
           WRIT PETITION NO. 3692 OF 2020

Omkar S/o. Digambarrao Bochre                ...Petitioner
     V/s.
The State of Maharashtra & Anr.              ...Respondents

                       WITH
           WRIT PETITION NO. 3693 OF 2020

Pradip S.o. Dnyanoba Zate                    ...Petitioner
     V/s.
The State of Maharashtra & Anr.              ...Respondents

                       WITH
           WRIT PETITION NO. 3694 OF 2020

Sonaji S/o. Dnyaneshwar Jadhav               ...Petitioner
     V/s.
The State of Maharashtra & Anr.              ...Respondents

                       WITH
           WRIT PETITION NO. 3695 OF 2020




                          Page 5 of 9
                                   25-aswp2663-2021 MSEDCL group.doc


Avinash S/o. Dattatray Awad                  ...Petitioner
     V/s.
The State of Maharashtra & Anr.              ...Respondents

                      WITH
       INTERIM APPLICATION NO. 3565 OF 2021
                       IN
          WRIT PETITION NO. 3695 OF 2020

Santosh s/o. Vasantrao Padamwar              ...Applicant
     V/s.
Avinash S/o. Dattatraya Awad                 ...Respondent

                       WITH
           WRIT PETITION NO. 3696 OF 2020
Abhijeet S/o. Balaji Khadke                  ...Petitioner
     V/s.
The State of Maharashtra & Anr.              ...Respondents

                       WITH
           WRIT PETITION NO. 3697 OF 2020

Vikas S.o. Bhimrav Kale                      ...Petitioner
     V/s.
The State of Maharashtra & Anr.              ...Respondents

                       WITH
           WRIT PETITION NO. 3698 OF 2020

Rohit S/o. Sagar Kadam                       ...Petitioner
     V/s.
The State of Maharashtra & Anr.              ...Respondents

                       WITH
           WRIT PETITION NO. 3699 OF 2020

Gajanan S/o. Vikram Kadam                    ...Petitioner
     V/s.
The State of Maharashtra & Anr.              ...Respondents



                          Page 6 of 9
                                   25-aswp2663-2021 MSEDCL group.doc




                       WITH
           WRIT PETITION NO. 3700 OF 2020

Chandraprakash S/o. Shyamsunder Patil        ...Petitioner
     V/s.
The State of Maharashtra & Anr.              ...Respondents

                       WITH
           WRIT PETITION NO. 3701 OF 2020

Purushottam S/o. Kamalakar Shinde            ...Petitioner
     V/s.
The State of Maharashtra & Anr.              ...Respondents

                       WITH
           WRIT PETITION NO. 3702 OF 2020

Govind S/o. Dnyanoba Khatal                  ...Petitioner
     V/s.
The State of Maharashtra & Anr.              ...Respondents

                       WITH
           WRIT PETITION NO. 3703 OF 2020

Ram S/o. Sheshrao Kolhe                      ...Petitioner
     V/s.
The State of Maharashtra & Ors.              ...Respondents

                       WITH
           WRIT PETITION NO. 3704 OF 2020

Parmeshwar S/o. Sanjay Bhalke                ...Petitioner
     V/s.
The State of Maharashtra                     ...Respondent

                       WITH
           WRIT PETITION NO. 8099 OF 2021




                          Page 7 of 9
                                   25-aswp2663-2021 MSEDCL group.doc


Gopal Nagnath Pardeshi & Ors.                ...Petitioners
     V/s.
The State of Maharashtra & Anr.              ...Respondents

                      WITH
       INTERIM APPLICATION NO. 3565 OF 2021

Santosh S/o. Vasantrao Padamwar & Ors. ...Applicants
     V/s.
Avinash S/o. Dattatrya Awd             ...Respondent



                      WITH
       INTERIM APPLICATION NO. 3658 OF 2021

Amol Ram Kate                                ...Applicant
     V/s.
Union of India, through its Secretary        ...Respondent

                           --------
Mr. Rajendra Deshmukh, Senior Advocate with Mr. Sayyed
Tauseef for petitioner in WP/2663/2021, WPST/7549/2021,
WP/4059/2021, WPST/13088/2021 & WP/4060/2021.

Mr. V.A. Thorat, Senior Advocate (Special Counsel), with Mr.
Mihir Desai, Senior Advocate (Special Counsel), Mr. P.P.
Kakade, Government Pleader & Ms. R.A. Salunkhe, AGP for
State.

Mr. Anil Sakhare, Senior Advocate with Mr. Kiran Gandhi i/by
Little & Co. for respondent no. 5 in WP/2663/2021.

Mr. Kiran Gandhi i/by Little & Co. for respondent no. 1 in
WP/1054/2021 & for respondent no. 2 in WPST/59/2021,
WPST/97609/2021, WPST/97753/2020, WPST/98066/2020,
WPST/98309/2020, & for respondent no. 5 in WP/2663/2021,
& for respondent nos. 5 & 6 in WPST/7549/2021.

                          -----------




                           Page 8 of 9
                                    25-aswp2663-2021 MSEDCL group.doc




                       CORAM: DIPANKAR DATTA, CJ &
                              M. S. KARNIK, J.

DATE: MARCH 22, 2022 P.C.:

Stand over to April 5, 2022 at 2.30 p.m. (M. S. KARNIK, J.) (CHIEF JUSTICE) Page 9 of 9