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[Cites 0, Cited by 0] [Section 57(2)] [Section 57] [Entire Act]

State of Telangana - Subsection

Section 57(2)(vi) in Telangana Charitable and Hindu Religious Institutions and Endowments Act, 1987

(vi)the construction, repair, renovation and improvement of the institution or endowment and the buildings connected therewith: