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[Cites 0, Cited by 0] [Section 35] [Entire Act]

Union of India - Subsection

Section 35(3) in The Appellate Tribunal for Energy Conservation (Procedure, Form, Fee and Record of Proceedings) Rules, 2012

(3)The order sheet shall also contain the reference number of the appeal, petition, application, date of order and all incidental details including short cause title thereof.