Andhra Pradesh High Court - Amravati
Sri Satyanarayana Boild Raw Rice Mill, ... vs The New Ind. Assurance Co. Ltd 2 Others on 29 March, 2023
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
Main Case: Appeal Suit No. 711 of 2005
PROCEEDING SHEET
Sl. OFFICE
DATE ORDER
No. NOTE
DUPPALA VENKATA RAMANA, J
04. 29.03.2023
Sri V.Adinarayana, learned counsel
representing Sri N.Siva Reddy, learned
counsel for the appellant submitted that Sri
T.Ramulu, learned counsel for the 1st
respondent is a practicing advocate in
Telagana High Court and requested to issue notice to the 1st respondent.
Learned counsel for the appellant is permitted to take out personal notice to the 1st respondent by RPAD and file proof of service.
Post the matter on 23.04.2023.
_______________________________ DUPPALA VENKATA RAMANA, J Dinesh