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[Cites 0, Cited by 0] [Section 30(28)] [Section 30] [Entire Act]

State of Madhya Pradesh - Subsection

Section 30(28)(q) in M.P. Minor Mineral Rules, 1996

(q)the construction, maintenance and use of roads, power transmission lines, tramways, railways, aerial rope ways, pipelines and making of passage for water for mining purposes on any land comprised in a quarry or to other mineral concessions.