Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Central Information Commission

Mr. Aman Kumar vs U.G.C on 31 December, 2010

                       In the Central Information Commission 
                                                       at
                                                 New Delhi
                                                                      File No: CIC/WB/A/2010/000456­AD


Date  of Hearing :  December 31, 2010

Date of Decision :  December 31, 2010


Parties:

           Applicant

           Shri Aman Kumar
           H.No.A­18
           Raksha Kunj
           Near Paschim Vihar
           New Delhi

           The Applicant was not present during the heaing 


           Respondent

           University Grants Commission
           National Educational Testing Bureau
           South Campus of Delhi University
           Benito Juarez Marg
           New Delhi

           Represented by :   Shri J.L.Pahwa, Consultant; Shri Gian Chand, S.O; Shri Ajay Joshi, Asst and 
           Mrs.Rajkumari, PIO



Information Commissioner     :   Mrs. Annapurna Dixit
___________________________________________________________________


                                                 Decision Notice




The Commission   directs the PIO to provide the CD containing names of candidates who had 

appeared for the NET examination  to the Appellant. The PIO, UGC to also  inform the Appellant 

in writing about the reasons for non availability of the telephone numbers and the addresses while 

giving reasons for the same.
                     In the Central Information Commission 
                                                    at
                                             New Delhi
                                                                         File No: CIC/WB/A/2010/000456­AD


                                                 ORDER

Background

1. The Applicant filed an RTI application dt.20.1.10 with the PIO, UGC seeking the list of  candidates with their names, residential addresses, telephone nos. who had applied for  NET examinations (Centre­Delhi) held in June 2009 and December 2009 with regard to  English,   Hindi,   Mathematics,   Geography,   Political   Science,   History,   Sanskrit,   Physics,  Chemistry,   Botany,   Zoology,   Electronics,   Computer   Science,   Commerce,   Economics,  Education, Management.  Shri J.L.Pahwa, PIO replied on 12.2.10 stating that information  is being collected and will be provided in due course.  On not receiving any further reply,  the Applicant filed an appeal dt.15.4.10 with the Appellate Authority.  On still not receiving  any response, he filed a second appeal dt.18.5.10 before CIC. Decision

2. During   the   hearing,   the   Respondents   submitted   that   the   information   sought   is   being  maintained only at the different Centres  and in the instant case , in Jamia Milia Islamia ,  as the registration takes place  only at the Centres.  JMI was informed verbally to provide  the information and they had provided the same in a CD which contains only the names  of the candidates who had appeared  for the examination as the   telephone Nos and the  addresses are not  entered in the computer and hence not  maintained. 

3. The   Commission   accordingly  directs   the   PIO   to   provide   the   CD  to   the   Appellant     by  5.2.11 the Appellant to submit a compliance report to the Commission  by 10.2.11.  The  PIO, UGC to also  inform the Appellant in writing about the reasons for non availability of  the telephone numbers and the addresses while  giving reasons for the same.

4. The appeal is disposed of with the above directions.

 (Annapurna Dixit) Information Commissioner Authenticated true copy  (G.Subramanian) Deputy Registrar Cc:

1. Shri Aman Kumar H.No.A­18 Raksha Kunj Near Paschim Vihar New Delhi
2. The Public Information Officer University Grants Commission National Educational Testing Bureau South Campus of Delhi University Benito Juarez Marg New Delhi
3. The Appellate Authority University Grants Commission National Educational Testing Bureau South Campus of Delhi University Benito Juarez Marg New Delhi
4. Officer Incharge, NIC