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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(1)(v) in Maharaja Bhupinder Singh Punjab Sports University Act, 2019

(v)to establish and maintain, with the prior approval of the Government, such Outlying Campuses, Regional Centres, Specialized Laboratories or other units for research, instruction and training as are, in the opinion of the University, necessary for the furtherance of its objects;