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Bengal Presidency - Section

Section 8 in The Calcutta Tramways Act, 1880

8. Grantees may use tramway carriages with flange wheels. -

The grantees may use on their tramways carriages with flange wheels or wheels suitable only to run on a grooved rail, and subject to the provisions of this Act, and of the hereinbefore recited agreement, they shall have the exclusive use of their tramways for carriages with flange wheels or other wheels suitable only to run on a grooved rail.