Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 45S(1)] [Section 45S] [Entire Act] Union of India - Subsection Section 45S(1)(i) in The Reserve Bank of India Act, 1934 (i)if his or its business wholly or partly includes any of the activities specified in clause (c) of section 45-I; or