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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of West Bengal - Subsection

Section 3(4) in The West Bengal School Service Commission Act, 1997

(4)The Central Commission shall consist of seven members of whom -
(a)one shall be the Chairman;
(b)one shall be an educationist who occupies or has occupied in the opinion of the State Government, a position of eminence in public life or in judicial or administrative serve;
(c)one shall be from amongst the Chairman of the Regional Commissions as an ex officio member;
(d)four shall be the persons having teaching experience, either as a Teacher of a University or as a Principal of a College for a period of not less than ten years, or as a Teacher, other than Principal of a College or as a Headmaster or Headmistress for a period of not less than fifteen years:
Provided that at least one of such members must be a woman.