Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 330A] [Entire Act] Constitution Subarticle Section 330A(1) in THE CONSTITUTION (ONE HUNDRED AND SIXTH AMENDMENT) ACT, 2023 1Seats shall be reserved for women in the House of the People.
