Delhi High Court - Orders
Gaur Hari Guchhait & Ors vs Shogun Organics Ltd on 21 August, 2020
Bench: Chief Justice, Rekha Palli
$~S.B.-1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ Review Petition 111/2020 & CM APPLs.14650-52/2020 in RFA(OS)
(COMM) 41/2019
GAUR HARI GUCHHAIT & ORS ..... Appellants
Through: Mr. Amit Sibal, Sr. Adv. with
Mr.Sanjeev Kr. Tiwari, Mr. Amrish Tiwari, Mr. B.
Prashant Kumar, Mr.Saurabh Anand &
Ms.Namrata Chaddha, Advs. for applicants.
Versus
SHOGUN ORGANICS LTD ..... Respondent
Through: Mr.Sanjeev Sindhwani, Sr. Adv. with
Ms.Rajeshwari H., Advs.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MS. JUSTICE REKHA PALLI
ORDER
% 21.08.2020 Proceedings of the matter have been conducted through video conferencing.
Learned senior counsel for the Appellants/Review Petitioners seeks leave to file a further affidavit explaining the delay in the filing of the present review petition. Let the additional affidavit be filed within two weeks from today with a copy to the counsel for the respondent (original plaintiff).
Thereafter, the respondent is also permitted to file a reply to the additional grounds for condonation of delay.
List on 11.09.2020.
CHIEF JUSTICE
AUGUST 21, 2020/ns REKHA PALLI, J
Signature Not Verified
Digitally Signed By:PANKAJ
KUMAR
Location:
Signing Date:26.08.2020
13:14:06