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Delhi High Court - Orders

Gaur Hari Guchhait & Ors vs Shogun Organics Ltd on 21 August, 2020

Bench: Chief Justice, Rekha Palli

                             $~S.B.-1
                             *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +     Review Petition 111/2020 & CM APPLs.14650-52/2020 in RFA(OS)
                                   (COMM) 41/2019
                                   GAUR HARI GUCHHAIT & ORS                   ..... Appellants
                                                 Through: Mr. Amit Sibal, Sr. Adv. with
                                                 Mr.Sanjeev Kr. Tiwari, Mr. Amrish Tiwari, Mr. B.
                                                 Prashant Kumar, Mr.Saurabh Anand &
                                                 Ms.Namrata Chaddha, Advs. for applicants.
                                           Versus
                                   SHOGUN ORGANICS LTD                   ..... Respondent
                                               Through: Mr.Sanjeev Sindhwani, Sr. Adv. with
                                               Ms.Rajeshwari H., Advs.
                                   CORAM:
                                   HON'BLE THE CHIEF JUSTICE
                                   HON'BLE MS. JUSTICE REKHA PALLI
                                                               ORDER

% 21.08.2020 Proceedings of the matter have been conducted through video conferencing.

Learned senior counsel for the Appellants/Review Petitioners seeks leave to file a further affidavit explaining the delay in the filing of the present review petition. Let the additional affidavit be filed within two weeks from today with a copy to the counsel for the respondent (original plaintiff).

Thereafter, the respondent is also permitted to file a reply to the additional grounds for condonation of delay.

List on 11.09.2020.

                                                                                           CHIEF JUSTICE


                             AUGUST 21, 2020/ns                                           REKHA PALLI, J



Signature Not Verified
Digitally Signed By:PANKAJ
KUMAR
Location:
Signing Date:26.08.2020
13:14:06