Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Entire Act]

State of Madhya Pradesh - Section

Section 1 in The M.P. General Clauses Act, 1957

1. Short title and commencement.

(1)This Act may be cited as the Madhya Pradesh General Clauses Act, 1957.
(2)This Act shall be deemed to have come into force on the 1st day of November, 1956.