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[Cites 0, Cited by 0] [Section 13(6)] [Section 13] [Entire Act]

State of Haryana - Subsection

Section 13(6)(A) in The Haryana Animal (Registration, Certification and Breeding) Act, 2019

(A)the semen station,-
(i)has such quarantine station, as may be specified by the Animal Breeding Regulatory Authority or the Government of India;
(ii)has premises for the rearing and housing of male animals and the collection, processing, quality control, storage, distribution and quarantine of semen doses, as may be specified by the Animal Breeding Regulatory Authority or the Government of India; and
(iii)has premises for the storage of semen doses, as may be specified by the Animal Breeding Regulatory Authority or the Government of India;