Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Tamilnadu - Subsection Section 5(j) in Tamil Nadu Music and Fine Arts University Act, 2013 (j)to establish, maintain or recognise hostels for students of the University and residential accommodation for the staff of University and to withdraw any such recognition;
