Allahabad High Court
Devesh Rai And 4 Others vs State Of U.P. And Another on 17 September, 2024
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Neutral Citation No. - 2024:AHC:151052 Court No. - 70 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 33239 of 2024 Applicant :- Devesh Rai And 4 Others Opposite Party :- State of U.P. and Another Counsel for Applicant :- Pradeep Kumar Rai,Sr. Advocate Counsel for Opposite Party :- G.A. Hon'ble Sameer Jain,J.
1. Allowed.
2. For detailed order, see order of the date passed in Criminal Misc Bail Application No. 34311 of 2024 (Chandan Rai Vs. State of U.P.).
Order Date :- 17.9.2024 AK Pandey