Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 6(2)(e) in Telecom Commercial Communications Customer Preference Regulations, 2018

(e)Mobile app developed in this regard either by the Authority or by any other person or entity and approved by the Authority; or