Bombay High Court
Pacl Ltd vs Prateek Kumar And 45 Others on 24 September, 2018
Author: A.K. Menon
Bench: A.K. Menon
53-arbpl-1070-2018
rrpillai
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
ARBITRATION PETITION (L) NO. 1070 OF 2018
PACL Limited ... Petitioner
vs.
Prateek Kumar & Ors. ... Respondents
Mr. Neerav Merchant a/w. Mr. Ishwar Ahuja i/b. Thakordas & Madgaonkar for the
Petitioner.
None for the Respondent.
CORAM : A.K. MENON, J.
DATE : 24 th SEPTEMBER, 2018 P. C. Subject to compliance of office objections place before the appropriate Court.
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