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[Cites 0, Cited by 0] [Section 7(4)] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(4)(c) in Tamil Nadu Sandalwood Transit Rules, 1967

(c)All sandalwood in respect of which a property mark is registered under this sub-rule shall be marked with the district pass hammer by the District Forest Officer or by the subordinate authority authorised by him to do so.