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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Telangana - Subsection

Section 8(4) in Telangana Survey and Boundaries Act, 1923

(4)A copy of the order under sub-section (2) shall be furnished to any person interested in such order on his application and at his cost.] [Added by the Andhra Pradesh Survey and Boundaries (Amendment) Act, 1952 (Act X of 1952).]