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State of Rajasthan - Section

Section 42 in The Rajasthan Minor Mineral Concession Rules, 1986

42. Delegation of Powers.

- The State Government may, by notification in the official Gazette direct that any power exercisable by it under these rules may in relation to such matters and subject to such conditions, if any, as may be specified in the notification be exercisable also by such officer or authority subordinate to the State Government.