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State of Gujarat - Section

Section 12 in Engineering Courses to Bachelor of Engineering and Technology Courses (Regulation of Admission and Payment of Fees) Rules, 2013

12. Preparation of Merit List.

(1)Separate course wise and Board/University wise merit lists of the eligible candidates who have applied for admission in the prescribed form and within the prescribed time limit shall be prepared in the following manner, namely:-
(i)on the basis of theory marks obtained in the best of ten subjects by the candidates who have passed the diploma under MPEC system;
(ii)on the basis of theory marks obtained in the subject of last two semesters by the candidates who have passed the diploma course under Non-MPEC/semester system or the STPI system of the last two semesters, as the case may be:
Provided that a candidate who has passed the qualifying examination having project/training in the last or preceding semester or both then the marks/STPI obtained by such candidate in such semester/semesters shall not be considered for the purpose of merit list and the theory marks/STPI obtained in those last two semesters having theory subjects only shall be considered for the purpose of merit list.
(2)The criteria for deciding merit order in case of students having equal merit marks shall be in the following sequence, namely:-
(a)The candidate who has passed the Higher Secondary School Certificate Examination (Standard XII, 10+2 pattern) passed in the Science Stream or equivalent examination shall be given priority,
(b)Total theory marks obtained in the subjects of Physics, Chemistry and Mathematics of the Higher Secondary School Certificate Examination, (Standard XII, 10+2 pattern) passed in the Science Stream or equivalent examination.
(c)Total marks obtained in the compulsory subjects of the Secondary School Certificate Examination, (Standard X).
(d)Date of Birth (Candidate who is older in age shall be given priority).