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State of Assam - Section

Section 26 in Assam Opium Prohibition Act, 1947

26. Power to invest Excise Officer.

- The State Government may invest any officer of the Excise Department, not below the rank of Sub-Inspector, and the Investigating Officer and Intelligence Officers of the Narcotics Intelligence Bureau, Government of India, with the powers of an Officer-in-charge of a police station for the investigation of offences under this Act.