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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(1)(c) in The First Statutes of the Rajiv Gandhi National Institute of Youth Development, 2013

(c)[ The Chairman of the Executive Council shall be the Appellate Authority in cases where the Director is the Disciplinary Authority; [Inserted by Notification No. G.S.R. 507(E), dated 10.5.2016 (w.e.f. 18.6.2013).]