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State of Tamilnadu - Section

Section 16 in Tamil Nadu Fire Service Act, 1985

16. Willfully obstructing fire-fighting operations.

- Any person who Willfully obstructs or interferes with any Member of Fire Service who is engaged in fire-fighting operations or is exercising his powers under section 11 shall be punishable with imprisonment which may extend to three months or with fine which may extend to five hundred rupees or with both.