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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Karnataka - Subsection

Section 24(1)(c) in Karnataka Agricultural Produce Marketing Act 1966

(c)who hires or procures whether on payment or otherwise any vehicle or vessel for the conveyance of any voter (other than the person himself the members of his family or his agent) to and from any polling station: