Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Gujarat - Section

Section 387 in Gujarat High Court Rules, 1993

387. Certificate of witness.

- Upon the Court granting leave, the office shall issue certificate in form of Schedule A.