Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 19 in Bihar Tourism Cadre Rules, 2013

19. Power to frame Regulation.

- The State Government will have right to frame the prescribed provisions in these rules as per requirement. To implement the provision of these rules administrative department may prescribe procedural regulations in conformity to the provisions of the rules. If there is any ambiguity in the interpretation of these rules, the interpretation given by the Law Department will be final.