Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28A] [Entire Act] State of West Bengal - Subsection Section 28A(6) in The West Bengal Motor Vehicles Rules, 1989 (6)The International Driving Permit issued by the authorized Automobile Association shall be countersigned by the International Driving Permit Issuing Authority having jurisdiction.
