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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Rajasthan - Subsection

Section 30(3) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(3)Soon after the counting of votes is over, the Election Officer shall prepare and certify a Statement setting Forth:
(a)the total number of ballot papers issued;
(b)the number of valid votes given to each candidate; and
(c)the number of ballot papers declared to be invalid or rejected.