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[Cites 0, Cited by 0] [Section 3(14)] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(14)(e) in The M.P. State Veterinary Council Rules, 1993

(e)In every case in which such fresh papers have been issued, a mark shall be placed against the number relating to the elector's name in the electoral roll to denote that fresh papers have been issued to him.