Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act] State of Sikkim - Subsection Section 9(1)(a) in Sikkim Fire Services Act, 1981 (a)remove or order any member of the fire brigade to remove any person who by his presence interferes with or. impedes the due operation of the fire brigade;