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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of West Bengal - Subsection

Section 38(7) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974.

(7)[* * * * * *] [Words omitted by W. B. Act 31 of 1981.] the terms and conditions of service of the Vice-Chancellor;