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State of Assam - Section

Section 24 in Rules Under the Land and Revenue Regulation

24. Resignation.

- [If any settlement holder wishes to relinquish the whole of his estate, or any entire fields (dags) within his estate he shall, after paying all the land revenue due from him in respect of the estate or fields proposed to be relinquished, tender a written petition to the Deputy Commissioner or other officer empowered in this behalf. The latest date for filing such petition shall be the 15th February. If the latest date falls on a Gazetted holiday, petitions for relinquishment may be tendered on the first opening day after such holiday.] [Added vide Notification No. RSS. 351/64/92. Dated 18th May 1967]