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State of Jharkhand - Section

Section 3 in The Jharkhand Civil Service (Executive Branch) & Jharkhand Junior Civil Services (Recruitment) Rules, 2001

3.

The Governor shall decide in each year the number of vacancies in each of the service to be filled in that year by direct recruitment and/or by promotion, respectively:Provided that the number of vacancies to be filled by promotion in the Jharkhand Civil Service (Executive Branch) in any one year shall not, unless the Governor is satisfied that there is not a sufficient number of officers fit for promotion, be less than half the total number of vacancies to be filled in any such year.