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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(4) in Pepsu Townships Development Board Disposal of Property Rules, 2003

(4)Interest shall accrue from the date of issue of order of acceptance of the bid. No interest shall be payable if, the balance is paid within a period of thirty days from the date of issue of order of acceptance of the bid and further a rebate of three per cent of the total price shall also be granted.