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Himachal Pradesh High Court

Himachal Pradesh Power Corporation ... vs . Voith on 9 March, 2026

Himachal Pradesh Power Corporation Ltd. vs. VOITH CARBC No. 45 of 2025 .

09.03.2026. Present: Ms. Simran, Advocate, for the petitioner. .

Mr. Sunil Mohan Goel, Senior Advocate, with Mr. Rohit Chauhan, Advocate and Mr. Simran Jeet Advocates, for the respondent.

As prayed, list the matter after one week of before appropriate Bench.

                             rt                              (Rakesh Kainthla)
                                                                Judge

          09th March, 2026
              (ravinder)








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