Himachal Pradesh High Court
Himachal Pradesh Power Corporation ... vs . Voith on 9 March, 2026
Himachal Pradesh Power Corporation Ltd. vs. VOITH CARBC No. 45 of 2025 .
09.03.2026. Present: Ms. Simran, Advocate, for the petitioner. .
Mr. Sunil Mohan Goel, Senior Advocate, with Mr. Rohit Chauhan, Advocate and Mr. Simran Jeet Advocates, for the respondent.
As prayed, list the matter after one week of before appropriate Bench.
rt (Rakesh Kainthla)
Judge
09th March, 2026
(ravinder)
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