Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 40 in THE DELHI SKILL AND ENTREPRENEURSHIP UNIVERSITY ACT, 2019 40. Proceedings of the University authorities or bodies not invalidated by vacancies:- No act or proceedings of any authority or other body shall be invalidated merely by reasons of the existence of any vacancy orvacancies among its members.
