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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Kerala - Subsection

Section 6(1) in Kerala Munnar Special Tribunal (Procedure) Regulations, 2011

(1)Every application shall be accompanied by a paper-book containing,-
(a)an attested true copy of the order in or against which the application has been filed;
(b)copies of the documents relied upon by the applicant and referred to in the application;
(c)an index of the documents.