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[Cites 0, Cited by 0] [Section 235A(3)] [Section 235A] [Entire Act]

State of Kerala - Subsection

Section 235A(3)(i) in Kerala Panchayat Raj Act, 1994

(i)place, materials and methods of construction of hearths, smoke escapes, chimneys, staircases, latrines, drains and cess pools;