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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Goa - Subsection

Section 51(2) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(2)Every building worker required to work in water or in wet concrete or in other similar work at a building or other construction work, shall be provided with suitable water-proof boots by the employer.