Section 13(4)(c) in The Orissa Taxation (On Goods carried by Roads or Inland Waterways) Act, 1968

[Cites 0, Cited by 0] [Section 13(4)] [Section 13] [Entire Act]

State of Odisha - Subsection

Section 13(4)(c) in The Orissa Taxation (On Goods carried by Roads or Inland Waterways) Act, 1968

(c)assessed under Sub-section (8) of Section 10 together with the penalty directed to be paid under the said sub-section, and the penalty, if any imposed under Sub-section (6) of Section 10,

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State of Odisha - Subsection

Section 13(4)(c) in The Orissa Taxation (On Goods carried by Roads or Inland Waterways) Act, 1968