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State of Odisha - Section

Section 49 in The Orissa Excise Rules, 1965

49. Excise officer below the rank of Inspector not to exercise certain powers.

- No Excise Officer below the rank of Inspector shall exercise any of the powers conferred by Section 69 (entry, inspection, testing, and seizure, etc.) in respect of any licensed place of manufacture or storage which is under the charge of an Excise Officer, unless he is specially authorised in writing by the Collector to do so.