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State of Uttar Pradesh - Section

Section 444D in The U.P. Co-operative Societies Rules, 1968

444D. [ [Inserted by Notification No. 3815/C-1-77-7(5)-1977, dated 24-12-1977.]

The provisions relating to election in a co-operative society or a class or classes of co-operative societies as contained in these rules shall, notwithstanding the provisions of the bye-laws of such society, apply for conducting election in a cooperative society.]